Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(7)] [Section 60] [Entire Act] State of Kerala - Subsection Section 60(7)(b) in Kerala District Administration Act, 1979 (b)in (sic)lieu of such application, may appeal to the Government who shall pass such orders as they think fit.