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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4)(dd) in The Central Reserve Police Force Rules, 1955

(dd)[ The minimum standard in respect of female candidates for direct recruitment to non-Gazetted posts, excluding the posts of followers in Mahila Battalion, shall be as under: