Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] Union of India - Subsection Section 55(1) in The Bangalore Metro Railway (General) Rules, 2011 (1)The Continuous Automatic Train Control system of working shall be adopted on Bangalore Metro Railway for movement of trains between stations and between depot and the main line.
