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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(vi) in The Assam State Electricity Board Engineering Service Regulations, 1973

(vi)"Direct recruitment" means recruitment made otherwise than by promotion to the service, or by transfer of an officer already in the service of any other Board/Government/Government undertaking/ Electrical Undertaking taken over the Board.