Section 32(2)(a) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

(a)Members referred to in section 20 other than the members of the Syndicate referred to in item(g); and

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