Section 32(2) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009
(2)Nothing in sub-section (1), shall have application in respect of,-(a)Members referred to in section 20 other than the members of the Syndicate referred to in item(g); and(b)Members referred to in clauses (a) to (f) of sub-section (2) of section 24.
