Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Tamilnadu - Subsection

Section 99(a) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(a)"building" shall mean and include any booth, or building with roofing of bituminous, asphalt, asbestos or zinc sheets with iron poles or with wooden poles and rafters duly coated with fire-resistant paint and fixed-, with nails or screws or bolts and should be leak-proof; and