Section 99 in The Tamil Nadu Cinemas (Regulation) Rules, 1957
99. [ [Substituted by G. O. Ms. No. 2679, dated the 26th October 1979.]
In this Part-(a)"building" shall mean and include any booth, or building with roofing of bituminous, asphalt, asbestos or zinc sheets with iron poles or with wooden poles and rafters duly coated with fire-resistant paint and fixed-, with nails or screws or bolts and should be leak-proof; and(b)[travelling cinema] shall mean-(i)an outfit comprising the cinema apparatus and plant and enclosure taken from place to place in the State of Tamil Nadu for giving cinema exhibitions, or(ii)an outfit comprising cinema apparatus and plant taken from place to place in the State of Tamil Nadu for conducting shows in the local theatres or halls.]
