Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(i) in Chandigarh Advertisement Control Order, 1954 (i)so as to project, in, on, over or across a public street which is less than 20 feet wide or which has no footpath or drain or aquaduct under the projection :
