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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(e) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(e)a person of Indian origin who has migrated from Pakistan, Burma, Ceylon and East African countries of Kenya, Uganda and the United Republic of Tanzania (formerly Tangayika and Zanzibar) Zambia, Malawi, Zaire and Ethiopia, with the intention of permanently settling in India :