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State of Arunachal Pradesh - Section

Section 10 in Arunachal Pradesh (Land Settlement and Records) Act, 2000

10. GovernmentÂ’s right to trees forest etc.

(1)The right to all trees. Jungles or other natural products growing on land set apart for forest reserves an all trees, brush wood, jungle or other natural product, wherever growing, except in so far as the same may be the property of any person or community, vests in the Government, and such trees, brush wood, jungle or other natural products shall be preserved or disposed of in such manner as may be prescribed, keeping in view the interests of the people in the area with regard to the user of the natural products.
(2)All roads side trees which have been planted and reared by or under the orders or at the expense of the Government and all trees which have been planted and reared at the expense of local authorities by the side of any road belonging to the Government vest in the Government.