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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(d) in Orissa Pani Panchayat Rules, 2003

(d)to prepare and implement annual and long term plans for repairs, maintenance, rehabilitation for development of the irrigation and drainage systems and to accord administrative sanction taking up works as per availability of resources on priority;