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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(2)(e) in The Greater Noida Industrial Development Area Building Regulations, 1992

(e)The percentage for sanction of plan and issue of occupancy certificate shall be minimum of 25 per cent of the permissible FAR.