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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Goa - Subsection

Section 40(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The required number of question papers for practical examinations shall be set by the paper-setters appointed by the Secretary in the subjects involving practical work according to approved patterns as per the provision and norms laid down by the Board.