Himachal Pradesh High Court
Anil Kumar vs . Mbc Industries & Others on 17 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Anil Kumar Vs. MBC Industries & others .
Cr.MMO No. 412 of 2022 17.08.2022 Present: Ms. Shrutika, Advocate vice Mr. Dheeraj K. Vashisht, Advocate, for the petitioner.
Mr. Vishal Bindra, Advocate for respondent No. 1.
Mr. Anubhav Chopra, Advocate vice Mr. Shubham Sood, Advocate for respondents No. 2 and 3.
r to Mr. Anubhav Chopra, learned Counsel appearing vice Mr. Shubham Sood, Advocate for respondents No. 2 and 3 informs the Court that power of attorney by Mr. Shubham Sood, Advocate, will be filed on behalf of respondents No. 2 and 3 within a period of two weeks and accordingly, he prays that case be listed thereafter.
List after two weeks.
(Ajay Mohan Goel) Judge August 17, 2022 (narender) ::: Downloaded on - 17/08/2022 20:04:59 :::CIS