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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(1)Certificate or Permit of Supervisor or Wiremen to work as Supervisor or Wiremen, or Permit of Chartered Electrical Safety Engineer to work as Chartered Electrical Safety Engineer under these rules shall be valid until the certificate or permit holder, attains the age of 65 years. Provided the certificate or permit holder shall submit a medical certificate of fitness, in Form-H, initially and thereafter once in every' five years to extend the validity of the certificate or permit.