Section 40(3) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982
(3)Every employer shall maintain a domestic weavers employment register in Form XX containing the names and particulars of all the domestic weavers employed under him and the entries in the register be made and kept up-to-date on the basis of the entries in the domestic-weavers' log books.
