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State of Assam - Section

Section 3I in The Assam Agricultural Produce Market Act, 1972

3I. Functions and powers of the Chief Executive Officer.

(1)The Chief Executive Officer of the Board shall exercise supervision and control over the officers and staff employed by the Board and Market Committees in matters of administration, execution of works, maintenance of accounts and records of the Board and disposal of all questions relating to the service matters of the employees subject to the approval of the Chairman of the Board.
(2)The other powers and functions of the Chairman shall be such as may be prescribed.