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State of Himachal Pradesh - Section

Section 1 in Himachal Pradesh Nurses Registration Act, 1977

1. Short title, extent and commencement.

(1)This Act may be called the Himachal Pradesh Nurses Registration Act, 1977.
(2)It extends to the whole of Himachal Pradesh.
(3)It shall come into force on such [date] [The Act came into force w.e.f. 1st August, 1978 vide Health & Family Welfare Deptt. Notification No. 2-16/71 H&FP dt. 31st July, 1978. Published in the Rajpatra, Himachal Pradesh, dated 19th August, 1978 p. 822.] as the State Government may, by notification in the Official Gazette, appoint.