Section 1(3) in Himachal Pradesh Nurses Registration Act, 1977
(3)It shall come into force on such [date] [The Act came into force w.e.f. 1st August, 1978 vide Health & Family Welfare Deptt. Notification No. 2-16/71 H&FP dt. 31st July, 1978. Published in the Rajpatra, Himachal Pradesh, dated 19th August, 1978 p. 822.] as the State Government may, by notification in the Official Gazette, appoint.
