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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Haryana - Subsection

Section 48(2) in Faridabad Complex Administration Building Rules, 1989

(2)Subject to above provision, every roof shall be of any material and specifications as prescribed in chapter 13 of the Punjab Public Works Department specifications, 1963 Edition and applicable to Haryana as amended from time to time.