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State of Haryana - Section

Section 48 in Faridabad Complex Administration Building Rules, 1989

48. Roofs. Sections 43(2), 57(2)(m).

(1)Every roof shall be weather proof and fire resistant and in no case shall be built of mat, sirki, cloth, grass or thatch or any other easily inflammable materials and it shall be structurally safe against dead and live loads as prescribed in rule 43 and prevailing wind pressure.
(2)Subject to above provision, every roof shall be of any material and specifications as prescribed in chapter 13 of the Punjab Public Works Department specifications, 1963 Edition and applicable to Haryana as amended from time to time.