Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act] State of Rajasthan - Subsection Section 80(2)(d) in Rajasthan Transparency in Public Procurement Rules, 2013 (d)not misuse any information shared between the procuring entity and the bidders with an intent to gain unfair advantage in the procurement process;