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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(i) in The Orissa Subordinate Staff Selection Commission (Preservation and Destruction of Records) Rules, 1997

(i)"Mark Folios" means the folios containing the marks of the candidates in any particular recruitment examination;