Himachal Pradesh High Court
State Of H.P. vs . Manju Devi & Another Connected Matter on 16 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
State of H.P. vs. Manju Devi & another connected matter .
CMP(M) 944 of 2022 & CMP (M) No. 947 of 2022 16.08.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Adarsh Kumar Sharma, Additional Advocate General, for the petitioner(s).
On the request of learned Additional Advocate General CMP(M) No. 947 of 2022 is also taken on Board.
Issue notice to the respondents returnable by three weeks, on taking steps within one week.
( A.A. Sayed )
Chief Justice
August 16, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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