Section 1(4)(c) in The National Council For Teacher Education Act, 1993

[Cites 0, Cited by 1] [Section 1(4)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(4)(c) in The National Council For Teacher Education Act, 1993

(c)schools imparting pre-primary, primary, upper primary, secondary or senior secondary education and colleges providing senior secondary or intermediate education irrespective of the fact, by whatever names they may be called; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 1(4)(c) in The National Council For Teacher Education Act, 1993