Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 6] [Entire Act] Union of India - Subsection Section 6(a) in Finance Act, 1999 (a)in clause (5B), the words, brackets, figures and letter " or sub-clause (viia) of clause (6)" shall be omitted;
