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[Cites 0, Cited by 0] [Section 293] [Entire Act]

Greater Bengaluru City Corporation -

Section 293(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Zonal Committee shall committee shall conduct regular checksin various parts of the Wards and other places of collection, transportation,processing and disposal of Solid Waste within its territorial limits to supervise