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Greater Bengaluru City Corporation -

Section 293 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

293. reports prepared by the Waste Management Committee.

Ward Micro Plan.-(1) The Corporation shall create a solid wastemanagement plan for every block in a Ward and ensure its implementation along withthe Ward Committee. The Ward Micro Plan shall contain the collection times for differentcategories of Solid Waste, details of the collection vehicles and points, Block-wise map ofthe Ward, roads/streets for street sweeping, manpower and other information requiredfor effective implementation of the solid waste management as may be consideredappropriate by Corporation.
(2)The Zonal Committee shall committee shall conduct regular checksin various parts of the Wards and other places of collection, transportation,processing and disposal of Solid Waste within its territorial limits to supervise