Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Punjab - Subsection Section 22(1) in The Punjab Transparency and Accountability in Delivery of Public Service Act, 2018 (1)The Punjab Right to Service Act, 2011 (Punjab Act No. 24 of 2011), is hereby repealed.
