Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Haryana - Subsection Section 40(3) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960 (3)To ensure the smooth running of the home the Chief Inspector may delegate any of his powers to the Board or any other authority.
