Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(4) in The Wild Life (Protection) (Orissa) Rules, 1974 (4)The Duplicate copy of every Bill, Cash-Memo or Voucher shall be sent along with the monthly return referred to in Rule 45.
