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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(k) in The M.P. Gramin Rin Vimukti Adhiniyam, 1982

(k)"rural artisan" means a person who does not hold any agricultural land and-
(i)whose principal means of livelihood is production or repaid of traditional tools, implements and other articles or things used for agriculture or purposes ancillary thereto in a rural area; or
(ii)who normally earns his livelihood by practising a craft either by his own labour or by the labour of a member or members of his family in a rural area;