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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)No building shall contain more than 2 storeys but any building may have a "Barsati", a mamti, latrines and water tanks upon the roof. Such structures shall, however, not cover more than half of the total roof area.