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[Cites 0, Cited by 0] [Section 63G] [Entire Act]

State of West Bengal - Subsection

Section 63G(3) in The West Bengal Factories Rules, 1958

(3)The occupier shall also furnish the information prescribed in the sub-rules (1) and (2) to the State Pollution Control Boards.Rules prescribed under sections 41B and 112.