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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(3) in Statutes of The Tamil Nadu Agricultural University

(3)The amount chargeable under each category or any modification in such fees at various level of academic pursuit, as well as the terms of payment and the provision of penalties for non-payment shall be determined by the Board on the recommendations of the Academic Council.