Section 34(1) in Dr. Babasaheb Ambedkar Technological University Act, 2014
(1)The Finance Committee shall consist of-(a)the Vice-Chancellor, ex officio Chairman;(b)the Director of Technical Education or his representative, not below the rank of Joint Director;(c)one representative of the All India Council of Technical Education;(d)four representatives of the Regional centres, one from each Regional centre, to be nominated by the Vice-Chancellor.(e)three representatives of the Sub-centres to be nominated by the Vice-Chancellor by rotation.(f)two members from amongst Dean of Research and Development and Deans of Faculties, to be nominated by the Academic Council;(g)two members, to be nominated by the Executive Council from amongst its member, one of whom shall be the nominee of the Chancellor on the Executive Council;(h)one person nominated by the State Government; and(i)the Registrar.
