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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(1)(g) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(g)two members, to be nominated by the Executive Council from amongst its member, one of whom shall be the nominee of the Chancellor on the Executive Council;