Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(6) in The Visva-Bharati Act, 1951 (6)[] [ Re-numbered by 31 of 1984 s. 12 (w.e.f. 8-8-1984) ] such other authorities as may be declared by the Statutes to be authorities of the University.
