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State of Tamilnadu - Section

Section 18 in Nilgiris Fishing Rules, 1966

18. No refund of fee if declared to be closed for fishing.

- If during the currency of any category of licence, any water or waters or portions of waters thereof either specially reserved for trout fishing or otherwise are declared as closed for fishing for any reason or purpose whatsoever, the holder of a licence for fishing in such waters shall have no claim of refund of the licence fee or any portion thereof in respect of the licence held by him.