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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(ii) in Andhra Pradesh Engineering Common Entrance Test for diploma holders for admission into B.E., B.Tech. and B.Pharm Courses Rules, 2004

(ii)In case of a tie in the aggregate marks, marks obtained in Engineering Paper and In case of a further tie again, marks obtained in Mathematics, Physics and chemistry in the order shall be taken into account to decide relative rank. In case of Pharmacy, marks obtained in qualifying examination shall be taken into account to resolve the tie.