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State of Odisha - Section

Section 5 in The Schedule of Rate for Forest Produce in Orissa Rules, 1977

5. Authorisation for Issue of Permit.

- The State Government, may order, from time to time, the value up to which various categories of Forest Officers will be authorised to issue permit under these rules and until such an order is made the orders in. force prior to the commencement of these rules on the subject shall continue.