Himachal Pradesh High Court
Krishan Singh And Ors vs . Joginder Singh (Deceased) on 26 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Krishan Singh and Ors Vs. Joginder Singh (deceased) .
through LRs RSA No. 172 of 2006 26.09.2022 Present: Ms. Devyani Sharma, Advocate, for the appellants.
Ms. Shalini and Ms. Amita Chandel, vice Ms. Anaida Kuthiala, Advocate, for respondents No. 1(a) to 1(f).
Learned vice counsel for the respondents No. 1(a) to 1(f) states that original counsel is not available today on account of personal difficulty.
List on 05.12.2022.
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( Satyen Vaidya ) Judge September 26, 2022 (gaurav) ::: Downloaded on - 26/09/2022 20:05:39 :::CIS