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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(2)(f) in The Punjab Labour Welfare Fund Act, 1965

(f)the procedure for making grants from the Fund under sub-section (3) of section 10 and the securities in which the Fund may be invested and the manner of investment;