Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8A(4)] [Section 8A] [Entire Act]

State of Rajasthan - Subsection

Section 8A(4)(d) in Rajasthan Panchayati Raj Act, 1994

(d)the budget of the Panchayat as prepared under the provisions of this Act and tax proposals of the Panchayat.