Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 142] [Entire Act] State of Andhra Pradesh - Subsection Section 142(ii) in Reductions and Remissions (Andhra Pradesh) (ii)to 1% when the G.P.A. is given in favour of other than family members. w.e.f 1-7-2005, [vide G.O.Ms.No.1128, Rev. (Regn.) Dept., Dated 13.6.2005].
