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Union of India - Section

Section 15 in The Post Office Savings Certificates Rules, 1960

15. Transfer of certificate from one post office to another.

(1)A certificate may be transferred from a Post Office at which it stands registered to any anther Post Office on the holder or holders making an application in the form laid down by the Director General Posts at either of the two Post Offices.
(2)Every such application shall be singed by the holder or holders thereof; provided that in the case of joint type certificate; the application may be signed one of the holders if the other is dead.