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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Post Office Savings Certificates Rules, 1960

(1)A certificate may be transferred from a Post Office at which it stands registered to any anther Post Office on the holder or holders making an application in the form laid down by the Director General Posts at either of the two Post Offices.