Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] Union of India - Subsection Section 37(b) in The Central Reserve Police Force Rules, 1955 (b)Service Roll in Form C.A.C.-10-C for each enrolled follower. Form CRP-I shall also be attached to the Service Roll of each enrolled followers.
