Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 37 in The Central Reserve Police Force Rules, 1955

37. Character and Service Roll .-The Commandant shall maintain--

(a)Character and Service Roll in Form CRP-2 for each Subordinate Officer, Under Officer and Constable.
(b)Service Roll in Form C.A.C.-10-C for each enrolled follower. Form CRP-I shall also be attached to the Service Roll of each enrolled followers.
[* * *]